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CESTAT Allows to Pay Service Tax for Construction of Residential Complex - (10 May 2022)

SERVICE TAX

Customs, Excise & Service Tax Appellate, Bangalore has allowed to Pay Service Tax under Composition scheme of Works Contract (Composition Scheme for Payment of Service Tax) Rules for Construction of Residential Complex.

Tags : CUSTOMS   EXCISE & SERVICE TAX APPELLATE   SERVICE TAX   COMPOSITION SCHEME OF WORKS CONTRACT (COMPOSITION SCHEME FOR PAYMENT OF SERVICE TAX) RULES   RESIDENTIAL COMPLEX  

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