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Delhi HC: Film Can’t Project, Prohibited Pre-Birth Sex-Determination is Available With No Fetters - (10 May 2022)

CIVIL

Delhi High Court has held that Ranveer Singh starrer Yashraj film Jayeshbhai Jordaar based on female foeticide, though intends to give a good message to the society, but, its trailer projects as if pre-natal sex-determination techniques (that are prohibited in law) are freely available for public.

Tags : DELHI HIGH COURT   RANVEER SINGH   FEMALE FOETICIDE   JAYESHBHAI JORDAAR   PRE-NATAL SEX-DETERMINATION  

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