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Bombay HC Acquits Man on Death Row Convicted of Double Murder Citing Fabrication of Evidence - (09 May 2022)

CRIMINAL

Bombay High Court has acquitted Guddu Krish Yadav who was sentenced to death penalty by the Palghar sessions court for the double murder of a colleague and his wife by allegedly pouring acid on the sleeping couple as revenge for reporting theft by Yadav to their employer.

Tags : BOMBAY HIGH COURT   PALGHAR SESSIONS COURT   DEATH PENALTY   DOUBLE MURDER   THEFT  

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