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Allahabad HC: 4% VAT Applicable on AT-PLAST Used in Mixing of Ready Mix Concrete - (09 May 2022)

SALES TAX/VAT

Allahabad High Court by allowing the revision petition has observed that the item AT-PLAST used in mixing of ready mix concrete is taxable at the rate of 4% under the Uttar Pradesh Value Added Tax Act, 2008.

Tags : ALLAHABAD HIGH COURT   UTTAR PRADESH VALUE ADDED TAX ACT   2008   AT-PLAST  

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