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Bombay HC: Work of Powai Cycling & Jogging Track Shall be Stopped as It Is Illegal - (09 May 2022)

CIVIL

Bombay High Court in a huge setback for the civic body has ruled that the ongoing work for the cycle and jogging track around the Powai lake is illegal and directed restoration of the reclaimed land.

Tags : BOMBAY HIGH COURT   JOGGING TRACK   POWAI LAKE   ONGOING WORK  

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