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Delhi HC Orders Blocking of 12 Websites Illegally Streaming Content of Universal City Studios - (06 May 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court in a matter relating to copyright infringement, has ordered for blocking of 12 websites which were illegally streaming, hosting and making available to public the original content of Universal City Studios LLC, without its authorization.

Tags : DELHI HIGH COURT   COPYRIGHT INFRINGEMENT   UNIVERSAL CITY STUDIOS LLC   12 WEBSITES  

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