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AAR, Tamil Nadu: PSA Medical Oxygen Generation Plant Attracts 18% GST - (06 May 2022)

GOODS AND SERVICES TAX

Authority for Advance Ruling, Tamil Nadu has ruled that Pressure Swing Adsorption (PSA) Medical Oxygen Generation Plant attracts 18% Goods and Services Tax.

Tags : AUTHORITY FOR ADVANCE RULING   GOODS AND SERVICES TAX   PRESSURE SWING ADSORPTION   MEDICAL OXYGEN GENERATION  

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