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AAR, Tamil Nadu: 12% GST on Solar Pump Controller for Solar Submersible Pump Application - (06 May 2022)

GOODS AND SERVICES TAX

Authority for Advance Ruling, Tamil Nadu has observed that 12% Goods and Services Tax Applicable on Solar Pump Controller for Solar Submersible Pump Application.

Tags : AUTHORITY FOR ADVANCE RULING   GOODS AND SERVICES TAX   12%   SOLAR PUMP CONTROLLER  

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