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Allahabad HC: Using Loudspeakers In Mosque Not A Fundamental Right - (06 May 2022)

CONSTITUTION

Allahabad High Court by rejecting an application seeking permission for playing loudspeaker/mike in the mosque has held that the use of loudspeakers from mosques is not a fundamental right.

Tags : ALLAHABAD HIGH COURT   FUNDAMENTAL RIGHT   LOUDSPEAKERS   MOSQUES  

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