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Allahabad HC Dismisses PIL Seeking Upgradation of Overall Working Conditions of CBI Prosecution Cadre - (06 May 2022)

CIVIL

Allahabad High Court has dismissed a Public Interest Litigation plea seeking a direction to the Department of Personnel and Training and the Central Bureau of Investigation to upgrade the overall working condition, pay structure, support staff, incentive, etc of CBI Prosecution Cadre.

Tags : PUBLIC INTEREST LITIGATION   ALLAHABAD HIGH COURT   CENTRAL BUREAU OF INVESTIGATION   DEPARTMENT OF PERSONNEL AND TRAINING   WORKING CONDITION  

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