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Calcutta HC Allows CBI to Commence Fresh Investigation Even After Filing of Charge Sheet - (06 May 2022)

CRIMINAL

Calcutta High Court has upheld a Single Judge order allowing the Central Bureau of Investigation to take up investigation regarding a case pertaining to the West Bengal post poll violence even after the charge sheet had already been filed for the same offence by the State police.

Tags : CALCUTTA HIGH COURT   CENTRAL BUREAU OF INVESTIGATION   WEST BENGAL POST   POLL VIOLENCE   CHARGE SHEET  

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