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SC Upholds Delhi HC Order Directing DMRC to Pay Arbitral Award to DAMEPL - (05 May 2022)

ARBITRATION

Supreme Court has upheld a Delhi High Court order directing the Delhi Metro Rail Corporation to pay over Rs 4,600 crore of arbitral award together with interest to the Delhi Airport Metro Express Private Limited (DAMEPL) in two equal installments in two months.

Tags : SUPREME COURT   RS 4  600 CRORE   ARBITRAL AWARD  AIRPORT METRO EXPRESS PRIVATE LIMITED  

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