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Kerala HC Dismisses Wife's Plea for CBI Investigation in RSS Worker's Murder Case - (05 May 2022)

CRIMINAL

Kerala High Court has dismissed the plea filed by the wife of deceased Rashtriya Swayamsevak Sangh (RSS) worker Sanjith, who was hanged to death in November last year, looking for the investigation to be transferred to the Central Bureau of Investigation (CBI).

Tags : KERALA HIGH COURT   RASHTRIYA SWAYAMSEVAK SANGH   CENTRAL BUREAU OF INVESTIGATION  

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