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Delhi HC Observes Trees Only Hope of Environmental Redemption In Commercialized Cities - (05 May 2022)

ENVIRONMENT

Delhi High Court has held that trees hold out as welcome and assuring living entities of hope, sanity, environmental redemption and even companionship and that they must not be allowed to be cut needlessly or wantonly.

Tags : DELHI HIGH COURT   TREES   ENVIRONMENTAL REDEMPTION  

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