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Delhi HC States Sale of Counterfeit Products Has Become Prolific on Internet - (05 May 2022)

INTELLECTUAL PROPERTY RIGHTS

The Delhi High Court has observed that the sale of counterfeit or knock-off products has become prolific on the internet and needs to be arrested in order to protect the owners of the trademarks as also the customers who purchase such products.

Tags : DELHI HIGH COURT   COUNTERFEIT PRODUCTS   TRADEMARK OWNERS   INTERNET  

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