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AAAR, Karnataka: Manufacturer of HDPE Drums Not Eligible for Concessional Rate Tax - (03 May 2022)

GOODS AND SERVICES TAX

Appellate Authority for Advance Ruling, Karnataka has ruled that the manufacturer of High Density Polyethylene Drums are not eligible for concessional rate tax.

Tags : APPELLATE AUTHORITY FOR ADVANCE RULING   HIGH DENSITY POLYETHYLENE DRUMS  

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