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Bombay HC Rejects Plea to Prohibit Newspapers From Publishing Pictures of Gods & Goddesses - (03 May 2022)

CIVIL

Bombay High Court has dismissed an Advocate's Public Interest Litigation seeking information for a policy restricting publication of photographs of gods and goddess in the newspapers as they eventually land up in the garbage bin.

Tags : BOMBAY HIGH COURT   PUBLIC INTEREST LITIGATION   PHOTOGRAPHS   NEWSPAPERS   GARBAGE BIN  

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