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SC: Notice on Plea Against No Meat Products in Midday Meals - (03 May 2022)

CIVIL

Supreme Court has sought a reply from the Centre and others on a plea against Lakshadweep Administration's decision to remove meat products from the menu of midday meals for school children, and also closure of dairy farms.

Tags : SUPREME COURT   LAKSHADWEEP   MIDDAY MEALS   MEAT PRODUCTS  

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