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Rajasthan HC Dismisses Review Petition Challenging Answer Key of Preliminary Exam As Misconceived - (03 May 2022)

EDUCATION

Rajasthan High Court has rejected a review petition challenging the answer key of Preliminary Examination for selection to the post of Rajasthan Civil Judge.

Tags : RAJASTHAN HIGH COURT   RAJASTHAN CIVIL JUDGE   ANSWER KEY   PRELIMINARY EXAMINATION   SELECTION  

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