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Rajasthan HC Imposes 25K Cost on PIL Challenging Dr. Anula Morya's Appointment as VC - (03 May 2022)

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Rajasthan High Court has dismissed a Public interest litigation challenging the appointment of Dr. Anulya Morya as Vice Chancellor of Jagadguru Ramanandacharya Rajasthan Sanskrit University.

Tags : RAJASTHAN HIGH COURT   PUBLIC INTEREST LITIGATION   DR. ANULYA MORYA   VICE CHANCELLOR   JAGADGURU RAMANANDACHARYA RAJASTHAN SANSKRIT UNIVERSITY  

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