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Delhi HC Extends Interim Order Allowing Reopening of Masjid In Nizamuddin Markaz - (02 May 2022)

CIVIL

Delhi High Court has permitted reopening of five floors, including Ground floor as well as four floors, of the masjid premises in Nizamuddin Markaz till October 14.

Tags : DELHI HIGH COURT   NIZAMUDDIN MARKAZ   MASJID PREMISES  

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