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TRAI responds to DoT reference for improving telecom on islands- (Telecom Regulatory Authority of India) (23 Mar 2016)

MANU/TRAI/0027/2016

Media and Communication

The Telecom Regulatory Authority of India issued a response to the Department of Telecom reference for improving telecommunications services in the Andaman & Nicobar Islands and Lakshadweep. It recommended laying undersea cables in the longer run, however owing to cost constraints, satellite bandwidth would provide a solution in the short term. TRAI also called for utilising the Universal Services Obligation Fund for augmenting and developing telecom infrastructure on the islands, as the same did not present a viable commercial proposition for telecom providers.

Tags : ISLANDS   INFRASTRUCTURE   UNIVERSAL SERVICES OBLIGATION FUND  

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