ITAT, Cuttack: Source of Money Cannot be Doubted if Fixed Deposits Are Made Out of Savings - (02 May 2022)
DIRECT TAXATION
Income Tax Appellate Tribunal, Cuttack has observed that the cause of money cannot be doubted if the fixed deposits are made out of the savings of the assessee.
Tags : INCOME TAX APPELLATE TRIBUNAL FIXED DEPOSITS ASSESSEE
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