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CESTAT, Bangalore: Simple Aluminium Plates Classifiable Under 7606 1200 of Chapter Tariff Heading - (02 May 2022)

CUSTOMS

Customs, Excise & Service Tax Appellate Tribunal, Bangalore has ruled that Simple Aluminium Plates are classifiable under 7606 1200 of Chapter Tariff Heading.

Tags : CUSTOMS   EXCISE & SERVICE TAX APPELLATE TRIBUNAL   CHAPTER TARIFF HEADING   7606 1200   SIMPLE ALUMINIUM PLATES  

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