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AAR, Gujarat: GST ITC Admissible on Bus Hired for Employees Transportation - (02 May 2022)

GOODS AND SERVICES TAX

Authority of Advance Ruling, Gujarat has observed that the Goods and Services Tax Input Tax Credit is permissible on buses hired for transportation of employees having a capacity of more than 13 passengers.

Tags : AUTHORITY OF ADVANCE RULING   GOODS AND SERVICES TAX   INPUT TAX CREDIT   13 PASSENGERS  

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