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Allahabad HC Dismisses Actress Jaya Prada's Plea Challenging Mohd Azam Khan's Win - (02 May 2022)

ELECTION

Allahabad High Court has dismissed an election petition filed by actress Jaya Prada challenging the election of Samajwadi Party leader Azam Khan from the Rampur parliamentary constituency.

Tags : ALLAHABAD HIGH COURT   ELECTION PETITION   JAYA PRADA   SAMAJWADI PARTY   AZAM KHAN   PARLIAMENTARY CONSTITUENCY  

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