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Kerala HC: State Govt Bound to Consider Requests for Bharat Series Registration of Vehicles - (29 Apr 2022)

MOTOR VEHICLES

Kerala High Court has held that the State government is bound to consider the application of the petitioner for registration of his vehicle with a Bharat series number as the Centre had already brought it into accomplishment.

Tags : KERALA HIGH COURT   STATE GOVERNMENT   BHARAT SERIES  

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