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SC: Quota Candidates Getting More Marks Allowed to General Category Seats - (29 Apr 2022)

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Supreme Court has said that candidates belonging to the Other Backward Class (OBC) category are necessary to be accustomed against the general category who were more meritorious than the last of the general category candidates appointed.

Tags : SUPREME COURT   OTHER BACKWARD CLASS   GENERAL CATEGORY CANDIDATES   MERITORIOUS  

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