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AAR, Gujarat: Apple And Malt Cola Fizzy Attracts 28% GST And 12% GST Compensation Cess - (29 Apr 2022)

GOODS AND SERVICES TAX

Authority of Advance Ruling, Gujarat has observed that 28% Goods and Services Tax and 12% GST Compensation Cess are due on Apple and Malt Cola Fizzy.

Tags : AUTHORITY OF ADVANCE RULING   28% GOODS AND SERVICES TAX   12% GST   COMPENSATION CESS   APPLE   MALT COLA FIZZY  

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