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Reconstitution of Board of Trade- (Ministry of Commerce and Industry) (23 Mar 2016)

MANU/DGFT/0036/2016

Commercial

The Directorate General of Foreign Trade reconstituted the Board of Trade under the provisions of the Foreign Trade Policy Statement 2015-2020. To have continuous discussion and consultation with trade and industry, the Board will advise government on policy measures related to foreign trade policy to boost India’s trade.

Tags : DGFT   BOARD OF TRADE   CONSULTATION  

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