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Rajasthan HC Dismisses Widow's Plea Seeking Horizontal Reservation in ST Category - (28 Apr 2022)

SERVICE

Rajasthan High Court has dismissed a widow's challenge to the legality of the category-wise merit list prepared after preliminary examinations for recruitment to the post of Civil Judge (Junior Division) and Judicial Magistrate in the Rajasthan Judicial Services.

Tags : RAJASTHAN HIGH COURT   WIDOW'S   PRELIMINARY EXAMINATIONS   CATEGORY-WISE MERIT LIST   CIVIL JUDGE   JUDICIAL MAGISTRATE   RAJASTHAN JUDICIAL SERVICES  

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