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Gujarat HC Quashes Criminal Case Against Actor Shah Rukh Khan in Raees Promotion Stampede Case - (28 Apr 2022)

CRIMINAL

Gujarat High Court has quashed a case against actor Actor Shah Rukh Khan registered against him in association with a stampede that happened at Vadodara Railway Station during his film, Raees promotions.

Tags : GUJARAT HIGH COURT   SHAH RUKH KHAN   RAEES PROMOTIONS   VADODARA RAILWAY STATION  

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