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Delhi HC Orders Appointment of Full-Time Chairperson & CEO With Intellectual Disabilities - (27 Apr 2022)

SERVICE

Delhi High Court has directed the Ministry of Social Justice & Empowerment to make sure appointment of full-time Chairperson and Chief executive officer to the National Trust for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities.

Tags : DELHI HIGH COURT   MINISTRY OF SOCIAL JUSTICE & EMPOWERMENT   CHIEF EXECUTIVE OFFICER  

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