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Rajasthan HC Directs SDO to Decide Representation against Encroachment in Pahadeshwar Mahadev Temple - (27 Apr 2022)

CIVIL

Rajasthan High Court has directed the concerned Sub Division Officer in the area to inspect a representation to be made before it against alleged encroachment, unauthorized constructions demolition of structures at the Pahadeshwar Mahadev Temple.

Tags : RAJASTHAN HIGH COURT   SUB DIVISION OFFICER   ENCROACHMENT   PAHADESHWAR MAHADEV TEMPLE   DEMOLITION  

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