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Madras HC Rejects Anticipatory Bail to Tamil Actress for Making Objectionable Remarks Against CM - (27 Apr 2022)

CRIMINAL

Madras High Court has rejected a plea for anticipatory bail filed by tamil actress Tamilselvi alias Meera Mithun, who was charged for making obscene and objectionable remarks against the Chief Minister MK Stalin in a whatsapp group chat with the makers of her upcoming film Peiya Kaanom.

Tags : MADRAS HIGH COURT   ANTICIPATORY BAIL   TAMILSELVI   TAMIL ACTRESS   MEERA MITHUN   MK STALIN   PEIYA KAANOM  

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