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SC Junks Plea of Inquiry in Ram Navami Clashes - (27 Apr 2022)

CIVIL

Supreme Court has junked a plea seeking the setting up of a judicial inquiry commission, headed by a former Chief Justice of India, to probe into the clashes in Rajasthan, Delhi, Madhya Pradesh and Gujarat on the event of Ram Navami and Ramzan.

Tags : SUPREME COURT   JUDICIAL INQUIRY COMMISSION   CHIEF JUSTICE OF INDIA   RAM NAVAMI   RAMZAN  

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