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SC Seeks Opinion of Centre, States on Plea to Make Sports Fundamental Right - (27 Apr 2022)

CIVIL

Supreme Court has sought the view of the Centre and state governments on a proposal that physical literacy or sports be recognised as a fundamental right and all education boards should be asked to make sure at least 90 minutes of every school day to be dedicated to free play and games.

Tags : SUPREME COURT   PHYSICAL LITERACY   FUNDAMENTAL RIGHT   90 MINUTES  

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