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Patna High Court Summons Traffic SP in Matter of Seized Vehicles from Police Stations - (27 Apr 2022)

CIVIL

Patna High Court has summoned the Superintendent of Traffic Police, Patna in the subject of removal of roadblocks including seized vehicles at Gandhi Maidan Police Station.

Tags : PATNA HIGH COURT   SUPERINTENDENT OF TRAFFIC POLICE   ROADBLOCKS   SEIZED VEHICLES   GANDHI MAIDAN POLICE STATION  

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