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Appointment of Additional Judges at Bombay High Court - (22 Mar 2016)

MANU/PIBU/0344/2016

Administrative

Swapna Sanjiv Joshi, Kishor Kalesh Sonawane, Sangitrao Shamrao Patil and Nutan D. Sardessai have been appointed Additional Judges of the Bombay High Court for a period of two years.

Tags : ADDITIONAL JUDGES   BOMBAY HIGH COURT  

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