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Delhi HC: Phonetic Identity an Important Index to Test Deception - (26 Apr 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has ruled that the phonetic identity or similarity is a significant index of similarity or deceptive similarity of one mark next to the other competing mark and that the tests of phonetic, visual and structural similarity or identity are disjunctive and not conjunctive.

Tags : DELHI HIGH COURT   PHONETIC IDENTITY   DISJUNCTIVE   CONJUNCTIVE  

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