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Allahabad HC Dismisses PIL Seeking Direction to CM Adityanath to Disclose Actual Name - (26 Apr 2022)

CIVIL

Allahabad High Court has dismissed a Public Interest Litigation plea filed seeking direction to Uttar Pradesh Chief Minister Yogi Adityanath to reveal his full and actual name in the public domain, with Rs. 1 Lakh Cost.

Tags : ALLAHABAD HIGH COURT   PUBLIC INTEREST LITIGATION   UTTAR PRADESH CHIEF MINISTER   YOGI ADITYANATH   1 LAKH  

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