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SC Stays Proposed Demolition of Jhuggis at Delhi's Sarojini Nagar - (26 Apr 2022)

CIVIL

Supreme Court has stayed the demolition of around 200 jhuggis at Sarojini Nagar proposed by the Centre stating that the slum-dwellers should be dealt with humanly and cannot be simply thrown.

Tags : SUPREME COURT   1  000 SLUM-DWELLERS   200 JHUGGIS   SAROJINI NAGAR   DEMOLITION  

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