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CESTAT, New Delhi: No Exemption of Central Excise Duty for Module Mounting Structures - (26 Apr 2022)

EXCISE

Customs, Excise & Service Tax Appellate Tribunal, New Delhi has observed that no immunity of central excise duty for module mounting structures used in solar power water pumping systems.

Tags : CUSTOMS   EXCISE & SERVICE TAX APPELLATE TRIBUNAL   CENTRAL EXCISE DUTY   MODULE MOUNTING STRUCTURES  

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