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Madras HC Dismisses Petition to Restrict Students from Wearing Dresses with Religious Significance - (25 Apr 2022)

CIVIL

Madras High Court has dismissed as withdrawn a petition filed for directing the Department of School Education to restrict the students from wearing dresses and accessories with religious significance to the schools and educational institutions.

Tags : MADRAS HIGH COURT   STUDENTS   DRESSES WITH RELIGIOUS SIGNIFICANCE  

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