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HP HC Directs to Commence Repair Work at 11th Century Mata Mrikula Devi Temple - (25 Apr 2022)

CIVIL

Himachal Pradesh High Court has ordered the Archaeological Survey of India (ASI) to constitute a special team to inspect, submit an estimate and commence necessary repairs to the 11th Century built Temple Mata Mrikula Devi, which is located in the district of Lahaul.

Tags : HIMACHAL PRADESH HIGH COURT   11TH CENTURY MATA MRIKULA DEVI TEMPLE  

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