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Allahabad HC Issues Notice to Complainant in Case Registered Against The Wire Editor and Reporter - (25 Apr 2022)

MEDIA AND COMMUNICATION

Allahabad High Court has issued a notice to the complainant/informant, Rampur resident, Sanju Turaiha in the case registered against The Wire's founding editor Siddharth Varadarajan and reporter Ismat Ara for tweeting a report on the death of a protester in New Delhi during the 2021 Republic Day incidents.

Tags : ALLAHABAD HIGH COURT   THE WIRE   EDITOR   REPORTER  

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