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Delhi HC Transfers Investigation of Missing Man to CBI on Lack of Proper Investigation by States - (25 Apr 2022)

CRIMINAL

Delhi High Court has handed over investigation of a missing man, a truck driver, to the Central Bureau of Investigation (CBI) observing that police authorities of three States including Rajasthan, Haryana and Uttar Pradesh were simply dragging their feet.

Tags : DELHI HIGH COURT   MISSING MAN   CBI   INVESTIGATION  

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