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Kerala HC Annuls Appointment of General Manager of KMRL on Minimum Age Requirement - (25 Apr 2022)

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Kerala High Court has annulled the appointment of Nireesh C, the General Manager of Kochi Metro Rail Limited (KMRL), (marketing, alternative revenue and corporate communications) upon finding that he fell short of the minimum age limit fixed for the post when he was appointed.

Tags : KERALA HIGH COURT   GENERAL MANAGER OF KMRL   MINIMUM AGE REQUIREMENT  

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