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Calcutta HC Dismisses PIL Praying to Print Netaji Subhas Chandra Bose's Image on Indian Currency - (25 Apr 2022)

CIVIL

Calcutta High Court has dismissed a Public Interest Litigation (PIL) plea seeking directions to print images of Netaji Subhash Chandra Bose on Indian currency notes. The plea had been moved by 94-year-old freedom fighter, one Haren Bagchi Biswas.

Tags : CALCUTTA HIGH COURT   INDIAN CURRENCY  

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