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CESTAT, New Delhi Directs to Restore Customs Broker Licence - (22 Apr 2022)

CUSTOMS

Customs, Excise & Service Tax Appellate Tribunal, New Delhi has observed that no document to support the allegation and directs to reinstate the customs broker license.

Tags : CUSTOMS   EXCISE & SERVICE TAX APPELLATE TRIBUNAL   REINSTATE   CUSTOMS BROKER LICENSE  

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